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K.S Vijaya Lakshmi, vs C.V Subramanyam,
2021 Latest Caselaw 2623 AP

Citation : 2021 Latest Caselaw 2623 AP
Judgement Date : 26 July, 2021

Andhra Pradesh High Court - Amravati
K.S Vijaya Lakshmi, vs C.V Subramanyam, on 26 July, 2021
Bench: Ramesh Ranganathan

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: C.R.P.No. 298 of 2021

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No NOTE.

4. 26.07.2021 DR,J

Learned counsel for the petitioners submitted that he has filed certain judgments, along with a memo vide USR No.35753 of 2021 dated 23.07.2021 but the same is not available on record.

Registry is directed to verify and place the same in the bundle.

Post next week.

_______ DR, J Pnr

 
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