Kuruba Arellagarei Sreenivasulu vs The State Of A.P.,
2021 Latest Caselaw 2586 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.658 of 2015

                             PROCEEDING SHEET

Sl.
                                        ORDER

No      DATE
                                                                         Transferr
3.    24.7.2021   CPK, J & BKM, J                                        -ed to I/O
                                                                         folder
                                                                         before
                        No     representation   on   behalf   of   the   correction
                  appellant.                                                   AMD

Learned Public Prosecutor seeks time to go through the judgment.

Post on 26.7.2021.

___________ CPK, J

___________ BKM, J AMD