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Yakkali Srinivasulu, vs Shaik Khasim,
2021 Latest Caselaw 2451 AP

Citation : 2021 Latest Caselaw 2451 AP
Judgement Date : 16 July, 2021

Andhra Pradesh High Court - Amravati
Yakkali Srinivasulu, vs Shaik Khasim, on 16 July, 2021
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.67 of 2021

                          PROCEEDING SHEET

Sl.
                                     ORDER

No DATE Transferr

7. 16.7.2021 CPK, J & BKM, J -ed to I/O folder before Judgment reserved. correction ___________ CPK, J AMD

___________ BKM, J AMD

 
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