Nagatham Muni Rajamma vs Nagatham Suneetha
2021 Latest Caselaw 2430 AP

Citation : 2021 Latest Caselaw 2430 AP
Judgement Date : 15 July, 2021

Andhra Pradesh High Court - Amravati

Nagatham Muni Rajamma vs Nagatham Suneetha on 15 July, 2021

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S.No.1280 of 2017

                          PROCEEDING SHEET

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No      DATE
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7.    15.7.2021   CPK, J & BKM, J                                  -ed to I/O
                                                                   folder
                                                                   before

Post on 16.7.2021 under the caption "For correction Judgment". AMD ___________ CPK, J

___________ BKM, J AMD

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