Angadi Pennaiah vs Chapari Anjaiah
2021 Latest Caselaw 2428 AP

          HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

  MAIN CASE: SECOND APPEAL No.671 of 2000

                                PROCEEDING SHEET

  Sl.     Date                            ORDER                            OFFICE
  No.                                                                       NOTE

  20.   15.7.2021   MVR,J

                          Heard Sri P.Chakravarthy, learned Counsel
                    representing Sri O.Manoher Reddy, learned counsel
                    for the appellant. Sri N.Ranga Reddy, learned




                                    ll
                               riraia
                    counsel for the respondent did not appear online.

For Judgment, list on 22.7.2021.

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