Doppalapudi Srinivasa Rao vs Doppalapudi Ramanaiah
2021 Latest Caselaw 2427 AP

                    HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI

MAIN CASE NO.: S.A.No.1517 of 2011
                                     PROCEEDING SHEET
 Sl.      Date                                 ORDER                               OFFICE
No.                                                                                  NOTE
5.     15.07.2021   MVR,J                                                            Tr. to I-O
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                                                                                   corrections if
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                                                                                     Pl.verify.
                          Heard Sri P.Prabhakara Rao, learned counsel for the
                    appellant and Sri A.Bhargav, learned counsel for Sri N.Subba
                    Rao, learned counsel for the respondents.

Both the learned counsel brought to the notice of this Court that this second appeal is connected to S.A.No.1445 of 2011, which is already reserved for judgment.

Upon further hearing learned counsel for the parties, reserved for judgment to dispose of along with S.A.No.1445 of 2011.

______ MVR,J Pab