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Darelli Michel Raju, Krishna Dist vs Mattukoyya Isaiah, Vja, Krishna ...
2021 Latest Caselaw 2422 AP

Citation : 2021 Latest Caselaw 2422 AP
Judgement Date : 15 July, 2021

Andhra Pradesh High Court - Amravati

Darelli Michel Raju, Krishna Dist vs Mattukoyya Isaiah, Vja, Krishna ... on 15 July, 2021

        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                   SECOND APPEAL No.4 of 2015

JUDGMENT:

None represented the appellant even this day, though the

matter is listed under the caption 'for dismissal'.

2. Hence, this second appeal is dismissed for

non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous petitions pending if any, stand closed.

_____________________ M.VENKATA RAMANA, J Date: 15.07.2021 Pab

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