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Maithan Alloys Limited vs Union Of India
2021 Latest Caselaw 2403 AP

Citation : 2021 Latest Caselaw 2403 AP
Judgement Date : 14 July, 2021

Andhra Pradesh High Court - Amravati
Maithan Alloys Limited vs Union Of India on 14 July, 2021
                                                                                       24 to 26



               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No: W.P.Nos.2631, 6216 of 2021 & 1009 of 2019

                               PROCEEDINGS SHEET


                                                                                       OFFICE
Sl.     DATE                                     ORDER                                  NOTE
No.

      14.07.2021                    (Through Video Conferencing)

                            W.P.Nos.2631, 6216 of 2021 & 1009 of 2019

                      Heard Mr. Challa Gunaranjan, learned counsel for the
                   petitioner in W.P.No.2631 of 2021, Mr. P. Vikram, learned
                   counsel for the petitioners in W.P.No.6216 of 2021 and
                   W.P.No.1009 of 2019.
                      Also heard Mr. N. Harinath, learned Asst. Solicitor General of
                   India for respondent No.1, Mr. Suresh Kumar Routhu, learned

standing counsel for respondent Nos.2 & 3 and also Mr. MVJK Kumar, learned senior standing counsel for respondent No.4. Mr. Challa Gunaranjan and Mr. MVJK Kumar submit that they would like to rely on certain judgments and would like to upload the same for consideration.

List these cases on 26.07.2021.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J MRR

 
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