C Kanamma vs Shaik Himam Hussain Saheb
2021 Latest Caselaw 2384 AP

                    HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI

MAIN CASE NO.: S.A.No.291 of 2021
                                     PROCEEDING SHEET
 Sl.      Date                                ORDER                                OFFICE
No.                                                                                  NOTE
2      13.07.2021

MVR,J Tr. to I-O folder before corrections if any.

Pl.verify.

At request of learned counsel for the appellant, who

represented that there is another connected appeal, which is

yet to be numbered, against the same decree and judgment,

list after two weeks.

______ MVR,J Pab