Commissioner Of Customs,Central ... vs M/S. India Cements Ltd., And 2 ...
2021 Latest Caselaw 2312 AP

        THE HON'BLE SRI JUSTICE JOYMALYA BAGCHI

AND THE HON'BLE SRI JUSTICE K.SURESH REDDY

CENTRAL EXCISE APPEAL No.34 of 2010 (Taken up through video conferencing)

JUDGMENT: (Per Hon'ble Sri Justice Joymalya Bagchi)

Learned counsel for the appellant seeks permission of this

Court to withdraw the appeal. He has filed a memo to that effect.

Permission is accorded.

Accordingly, the Appeal is dismissed as withdrawn. No order

as to costs.

As a sequel, Miscellaneous Petitions, if any, pending in this

Appeal shall stand closed.

______________________________ JUSTICE JOYMALYA BAGCHI

_____________________________ JUSTICE K.SURESH REDDY

Date: 07.07.2021 Ivd

THE HON'BLE SRI JUSTICE JOYMALYA BAGCHI AND THE HON'BLE SRI JUSTICE K.SURESH REDDY

CENTRAL EXCISE APPEAL No.34 of 2010 (Per Hon'ble Sri Justice Joymalya Bagchi)

Dated: 07.07.2021

Ivd