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Potnuru Krishna Murthy Died 3 Ors vs Kothakota Vedavathi 2 Ors
2021 Latest Caselaw 2269 AP

Citation : 2021 Latest Caselaw 2269 AP
Judgement Date : 5 July, 2021

Andhra Pradesh High Court - Amravati

Potnuru Krishna Murthy Died 3 Ors vs Kothakota Vedavathi 2 Ors on 5 July, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

               SECOND APPEAL No.60 of 2017

JUDGMENT:

At request of learned counsel for the appellants,

permission is granted to withdraw this second appeal, since it is

represented that the matter is adjusted outside the Court.

2. In view of this representation, this Second Appeal is

dismissed as withdrawn. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 05.07.2021 Pab

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