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G.Hanimireddy 2 Others vs A.Gopireddy
2021 Latest Caselaw 464 AP

Citation : 2021 Latest Caselaw 464 AP
Judgement Date : 29 January, 2021

Andhra Pradesh High Court - Amravati
G.Hanimireddy 2 Others vs A.Gopireddy on 29 January, 2021
Bench: B Krishna Mohan
          THE HON'BLE SRI JUSTICE B.KRISHNA MOHAN


                SECOND APPEAL NO.876 OF 2000

JUDGMENT:

It is represented by the learned counsel for the respondent that

the sole respondent died and the same was brought to the notice of

this Court through a memo, dated 21.08.2018.

Recording the said submission, the Second Appeal is closed as

abated with a liberty to the appellants to take steps for bringing the

legal representatives of the respondent on record by filing necessary

application to restore the appeal as per law. There shall be no order

as to costs.

As a sequel, miscellaneous petitions pending, if any, in the

Second Appeal shall stand closed.

_______________________________ JUSTICE B.KRISHNA MOHAN 29.01.2021 mp

 
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