Palaka Ramunadu Visp Dist vs Palaka Malibabu Anakapalle 3 Ors
2021 Latest Caselaw 392 AP

Citation : 2021 Latest Caselaw 392 AP
Judgement Date : 27 January, 2021

Andhra Pradesh High Court - Amravati

Palaka Ramunadu Visp Dist vs Palaka Malibabu Anakapalle 3 Ors on 27 January, 2021

Bench: B Krishna Mohan

            THE HON'BLE SRI JUSTICE B.KRISHNA MOHAN


                   SECOND APPEAL No.1014 OF 2002

                                 AND

                   SECONDA APPEAL No.1192 OF 2001


COMMON JUDGMENT :


      It is represented by the learned counsel for the respondents that

in these matters the appellant died on 17.08.2018 and 1st respondent

died on 06.04.2016. Accordingly, the proceedings get abated.

The submissions are made pursuant to the Memo fled by the

respondents counsel in the Registry.

Accordingly, the Second Appeals are closed. No costs.

As a sequel, miscellaneous petitions, if any pending in the above

Second Appeals, shall stand closed.

_________________________ JUSTICE B.KRISHNA MOHAN

Date: 27-01-2021 Yvk

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