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Allada Satyanarayana vs Kosaraju Sobhanamjali
2021 Latest Caselaw 337 AP

Citation : 2021 Latest Caselaw 337 AP
Judgement Date : 22 January, 2021

Andhra Pradesh High Court - Amravati

Allada Satyanarayana vs Kosaraju Sobhanamjali on 22 January, 2021

Bench: M.Venkata Ramana

            HON'BLE SRI JUSTICE M.VENKATA RAMANA

                    APPEAL SUIT No. 708 OF 2006

JUDGMENT:

None represented on behalf of the appellant even this day.

Learned counsel for the respondents 1 and 2 appeared on-line. Since no

steps are taken till now though the factum of death was reported long ago

on behalf of respondents 1 and 2 regarding which one such

representation was recorded on 26.02.2020, this appeal is treated as

abated. No costs.

As sequel thereto, pending miscellaneous petitions, if any, shall

stand closed.

________________________ JUSTICE M.VENKATA RAMANA Dt:22.01.2021 RR MVR,J A.S.No.708 OF 2006

HON'BLE SRI JUSTICE M.VENKATA RAMANA

APPEAL SUIT No. 708 of 2006

Dt:22.01.2021

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