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P. Hari Krishna, vs U. Kesava Raju,
2021 Latest Caselaw 335 AP

Citation : 2021 Latest Caselaw 335 AP
Judgement Date : 22 January, 2021

Andhra Pradesh High Court - Amravati

P. Hari Krishna, vs U. Kesava Raju, on 22 January, 2021

Bench: M.Venkata Ramana

         THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                   APPEAL SUIT No.1031 of 2000

JUDGMENT:

None represented for the appellant, in spite of posting the

matter under the caption 'for dismissal'.

2. In view of this situation, this appeal is dismissed for

non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand closed.

_____________________ M.VENKATA RAMANA, J Date: 22.01.2021 pab

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