Wednesday, 03, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

B Padmanabha Reddy vs B Bhaskar Reddy
2021 Latest Caselaw 30 AP

Citation : 2021 Latest Caselaw 30 AP
Judgement Date : 6 January, 2021

Andhra Pradesh High Court - Amravati
B Padmanabha Reddy vs B Bhaskar Reddy on 6 January, 2021
Bench: B Krishna Mohan
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

WEDNESDAY, THE SIXTH DAY OF JANUARY,
TWO THOUSAND AND TWENTY ONE
: PRESENT:

THE HON'BLE SRI JUSTICE B.KRISHNA MOHAN

 

IA.No. 1 of 2019
IN
SA.No. 790 of 2019

Between:
B.Padmanabha Reddy, S/o. B.Errama Reddy
Petitioner
(Appellant in SA.No. 790/2019
on the file of the High Court)
AND

1. B.Bhaskar Reddy, S/o. Late B.Narasimha Reddy, Occ: Cultivation, R/o.
Mangadanapalle, Yadamari Mandal, Chittoor District.

2. B.Subba Reddy, S/o. Late B.Krishna Reddy, Occ: Cultivation, R/o.
Mangadanapalle, Yadamari Mandal, Chittoor.

3. B.Kuppi Reddy, S/o. Narasimha Reddy, Occ: Cultivation, R/o. Mangadanapalle,
Yadamari Mandal, Chittoor District.

4. M.Mohan Reddy, S/o. Muni Reddy, Occ: Cultivation, R/o. Vepanapalle, Yadamari
Mandal, Chittoor District.

Respondents
(Respondents in do)

Petition under Section 151 of CPC praying that in the circumstances stated in the
affidavit filed herein, the High Court may be pleased to suspend the operation of the
decree and judgment dated 30-08-2019 made in AS.No. 71 of 2017 on the file of the
court of the VIII Additional District Judge, Chittoor, pending disposal of SA.No. 790/2019
on the file of the High Court.

The Petition coming on for hearing upon perusing the petition and grounds filed
herein, and the orders of the High Court dated. 18-02-2020, 09-09-2020, 20-10-2020
and 02-12-2020 made herein and upon hearing the arguments of Sri S.V.Muni Reddy,
Advocate for the Petitioner, the Court made the following

ORDER:

"It is represented by the learned counsel for the appellant that notice sent to the 4" respondent is awaited for filing proof of service in the Registry.

Hence, post after three (03) weeks.

Interim order granted by this Court earlier is extended by another four (04) weeks from today."

a ae _~s Sd/-B.NarsingaRao ASSISTAN}) RE RAR

| TRUE COPY !! ~~ SECTION OFFICER

To

The VIII Additional District Judge, Chittoor.

The I Additional Junior Civil Judge, Chittoor.

One CC to Sri S.V.Muni Reddy, Advocate(OPUC) One spare copy.

ONN>

MM

HIGH COURT

BKMJ

DATED: 06-01-2021

NOTE: POST AFTER THREE WEEKS

ORDER

IA.NO. 1 OF 2019 IN SA.NO. 790 OF 2019

EXTENDING THE INTERIM ORDER

48 JAN 2071

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter