Citation : 2021 Latest Caselaw 290 AP
Judgement Date : 21 January, 2021
(SHOW CAUSE NOTICE BEFORE ADMISSION) Le IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI .~ THURSDAY, THE TWENTY FIRST DAY OF JANUARY po TWO THOUSAND AND TWENTY ONE " :PRESENT: THE HONOURABLE SRI JUSTICE JOYMALYA BAGCHI CRIMINAL APPEAL NO: 509 OF 2007 Between: Sulpher Industrises, Kakinada, F-13 Industries, rep by its Managing Partner, M. Veerraju, S/o Veerabhadra Rao, aged 48 years, R/o Kakinada, East Godavari District. Appellant/Complainant. AND 1. Irukula Veda Prakash, aged about 43 years, Occ:Proprietor, Sreepathi Cements & Pesticides, R/o D.No. 8/372/8-2, Opp: Head Post Office, Warangal. .. Accused 2. The State of Andhra Pradesh, rep. by its Public Prosecutor, High Court of A.P., at Hyderabad. ... Respondent Whereas the Appellant above named through his Advocate Sri T Pradyumna Kumar Reddy presented this Petition under Section 378 (4) of Cr.P.C, against the Judgment of acquittal in CC.No. 424 of 2003 on the file of the IV Addl. J.F.C.M., Kakinada, dt. 9-2-2007. And Whereas the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri T Pradyumna Kumar Reddy Advocate for the Petitioner, directed issue of notice to the Respondents herein to show cause as to why this CRIMINAL APPEAL should not be admitted. You viz: lrukula Veda Prakash, & Another, Proprietor, Sreepathi Cements & Pesticides, R/o D.No. 8/372/8-2, Opp: Head Post Office, Warangal. are be and hereby directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the affidavit filed therewith (copy enclosed) this CRIMINAL PETITION should not be admitted, on or before 04-03-2021 on which date the case stands posted for hearing. The Court made the following: ORDER:
"Issue notice upon unofficial respondent No.1 Service of notice be filed. Adjourned
Post on 04.03.2021." Sd/-M.RAMESH BABAU . ASSISTANT REGISYRAR
/FTRUE COPY// / For ASSISTANT REGISTRAR
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lrukula Veda Prakash, & Another, Proprietor, Sreepathi Cements & Pesticides,
R/o D.No. 8/372/8-2, Opp: Head Post Office, Warangal. (by RPAD- along with a copy of petition and memorandum of grounds)
One CC to Sri. T Pradyumna Kumar Reddy Advocate [OPUC] _--
Two CC's to Public Prosecutor, High Court of AP, Amaravati[OUT]-
One spare copy
HIGH COURT
JBJ
DATED:21/01/2021
POST ON 04.03.2021
NOTICE BEFORE ADMISSION
CRLA.No.509 of 2007
OF AM
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