Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chilamakuru Mahaboob Bee, vs The State Of A.P.,
2021 Latest Caselaw 289 AP

Citation : 2021 Latest Caselaw 289 AP
Judgement Date : 21 January, 2021

Andhra Pradesh High Court - Amravati
Chilamakuru Mahaboob Bee, vs The State Of A.P., on 21 January, 2021
Bench: A V Sai
         THE HON'BLE SRI JUSTICE A.V.SESHA SAI

            CRIMINAL PETITION No.451 OF 2014

ORDER:

It is submitted by Sri S.Venkat Sainadh, learned Special

Assistant Public Prosecutor that the present case ended in

acquittal, vide judgment dated 05.07.2019 passed in C.C.

No.166 of 2014 on the file of the II Additional Judicial

Magistrate of the First Class, Proddutur, Kadapa District.

Recording the above submission made by the learned

Special Assistant Public Prosecutor, the Criminal Petition

stands closed.

Miscellaneous petitions, if any pending in this case,

shall stand closed.

___________________ A.V.SESHA SAI, J

21-01-2021 siva

THE HON'BLE SRI JUSTICE A.V.SESHA SAI

CRIMINAL PETITION No.451 OF 2014

Date: 21-01-2021

siva

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter