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S.Divya Kiran vs The State Of Andhra Pradesh,
2021 Latest Caselaw 245 AP

Citation : 2021 Latest Caselaw 245 AP
Judgement Date : 20 January, 2021

Andhra Pradesh High Court - Amravati
S.Divya Kiran vs The State Of Andhra Pradesh, on 20 January, 2021
Bench: C.Praveen Kumar, R Raghunandan Rao
            HON'BLE SRI JUSTICE C.PRAVEEN KUMAR
                             AND
           HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                           W.P.No.15365 of 2019
                                   And
                           W.P.No.19745 of 2020


COMMON ORDER: (per Hon'ble Sri Justice R.Raghunandan Rao)


      The issues raised and the reliefs sought in these writ petitions are

covered by a judgment of this Court dated 24.09.2019 in W.P.Nos.33656

of 2018 & 8210 of 2019, operative portion of which reads as follows:


             For the aforesaid reasons, Writ Petitions are allowed,
             setting aside G.O.Ms.No.149, Health Medical and Family
             Welfare (C1) Department, dated 06.09.2017, issued by the
             first respondent to the extent of enhancement of fee. In
             respect of the other aspects the same shall remain intact.
             It is made clear that, if any fee already fixed by the
             Government, vide G.O.Ms.No.167 Health, Medical & Family
             Welfare (E1) Department, dated 18.06.2011, had been
             collected, the same shall be refunded by the colleges to
             the petitioners, after adjusting the amounts payable,
             within a period of two months from today.

      Hence these writ petitions are allowed in terms of the judgment

dated 24.09.2019 in W.P.Nos.33656 of 2018 & 8210 of 2019. There shall

be no order as to costs.


      As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

                                                  __________________
                                                  C. PRAVEEN KUMAR, J


                                              ________________________
                                              R. RAGHUNANDAN RAO, J

20th January, 2021
Js
                         2                   CPK,J & RRR,J.

W.P.No.15365/2019 & W.P.No.19745/2020

HON'BLE SRI JUSTICE C.PRAVEEN KUMAR AND HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

W.P.No.15365 of 2019 And W.P.No.19745 of 2020

20th January, 2021

Js

 
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