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The State Of Andhra Pradesh, vs Putteti Santhan,
2021 Latest Caselaw 194 AP

Citation : 2021 Latest Caselaw 194 AP
Judgement Date : 19 January, 2021

Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh, vs Putteti Santhan, on 19 January, 2021
Bench: Arup Kumar Goswami, C.Praveen Kumar
      HIGH COURT OF ANDHRA PRADESH: AMARAVATI

 HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                           &
         HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR

                      WRIT APPEAL No.13 of 2021

                       (Through video conferencing)

The State of A.P., rep. by its Prl. Secretary,
Social Welfare Department, Secretariat,
Velagapudi, Amaravathi, Guntur District,
and others                                                    ... Appellants

                                     Versus

Putteti Santhan, S/o.P.Syam Prasad                          ... Respondent


Counsel for the appellants       :      G.P. for Social Welfare

Counsel for the respondent       :      Mr.Harinath Reddy Soma

                           JUDGMENT (ORAL)

Dt:19.01.2021

(ARUP KUMAR GOSWAMI, CJ)

Learned Government Pleader for Social Welfare, appearing on

behalf of the appellants, does not press this appeal.

Accordingly, the appeal is disposed of as not pressed.

As a sequel, all the pending miscellaneous applications are closed.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J

MRR

 
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