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M/S. Margo Biocontrols Private ... vs The State Of Andhra Pradesh
2021 Latest Caselaw 112 AP

Citation : 2021 Latest Caselaw 112 AP
Judgement Date : 7 January, 2021

Andhra Pradesh High Court - Amravati

M/S. Margo Biocontrols Private ... vs The State Of Andhra Pradesh on 7 January, 2021

Bench: R Raghunandan Rao

       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                WRIT PETITION No.513 of 2021

ORDER:

In view of the orders of this Court dated 06.10.2020 in

W.P.No.17980 of 2020, this writ petition is being disposed of in

terms of the said judgment dated 06.10.2020 in W.P.No.17980

of 2020.

Accordingly, the writ petition is disposed of. There shall

be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

07.01.2021 RJS

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

WRIT PETITION No.513 of 2021

07.01.2021

RJS

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