Andhra Pradesh High Court - Amravati
Mahidi Begum Died vs Moti Begum Died on 1 February, 2021
Bench: B Krishna Mohan
Between:
1.
2.
3.
NO --
(SHOW CAUSE NOTICE BEFORE ADMISSION) YY
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI x
MONDAY, THE FIRST DAY OF reBRu Ry
TWO THOUSAND AND TWENT™.
: PRESENT: ue
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
SECOND APPEAL NO: 337 OF 2017"
Mahidi Begum (Died),
Nakhi Ali Meerza, S/o late Gulam Ali Khan, aged about 65 years Occ: Employee,
rio.AP Cooperative Bank, Jubilee Hills, Hyderabad.
Askari Begum, w/o Althaf Ali, aged about 67 years, Occ: Housewife, r/o Gunta
(Opposite Chota Naksha), Raipet, Chennai.
Zahare Begum, w/o Aktha Pasha, aged about 63 years, Occ: Housewife. r/o
Police Quarters, Behind Veterinary Hospital, Vijayawada.
Sakheena Begum, w/o Shakeer Ali, aged about 60 years, Occ: Housewife, r/o
Nallapadu. Guntur District.
Khader Bee (Died),
Appellant
AND
. Moti Begum (Died),
. Ali Abbas, S/o late Nassar All Khan, aged about 59 years, Occ: Auto Driver. r/o
D.No.29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
Khatiza Begum, W/o Khazeen Ali, aged about 65 years, Occ: Housewife, r/o
D.No.18-7212/3, Talabkatta, Old City, Hyderabad.
Sogra Begum, W/o late Hadi Ali, aged about 64 years, Occ: Housewife, r/o D.No.
18-7- 214/a/A, Talabkatta, Old City, Hyderabad.
Surya Begum, W/o Hassan Ali Meerza, aged about 60 years, Occ: Housewife,
rio D.No.18-7-266, Rageli Khidki, Yakhutopura, Hyderabad.
Hassina Begum, W/o Sayed Riyaz Hyder Ali, aged about 60 years, Om
Housewife, r/o D.No. 18-7-356, Talabkatta, Old City, Hyderabad.
Muzahith Ali, S/o late Nassar Ali Khan, aged about 58 years, Occ: Business, r/o
D.No 29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
Zarina Begum, W/o Masud Ali, aged about 46 years, Occ: Housewtie, rio Gadeer
Nagar, Inagudurupet, Machlipatnam.
Sultana, W/o Haji Ali Jamshecri, aged about 45 years, Occ: Housewife, r/o
D.No.29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
Respondents
WHEREAS the Appellant above named through their Adyoeate SRI MIR WAJID
ALI KAMIL presented this Second Appeal under Section 100 CPC against the order
dated to allow the appeal and set aside the judgment and decree dated 20-10-2016 in
AS.No.51 of 2008 on the file of the VI Additiofial District Judge, Kristma, Machlipatnam
and the judgment and decree dated 21-01-2008 in OS No. 50 of 2005 on the file of the
Principal Junior Civil Judge, Machlipatnam, --
AND WHEREAS the High Court upon perusing the petitipa~and affidavit filed
herein and upon hearing the arguments of Sri MIR WAJID ALI KAMIL Advocate for the
Petitioner, directed issue of notice to the Respondents herein to show cause as to why
this SECOND APPEAL should not be admitted.
You viz:
1,
2.
3.
Ali Abbas, S/o late Nassar All Khan, aged about 59 years, Occ: Auto Driver. r/o
D.No.29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
Khatiza Begum, W/o Khazeen Ali, aged about 65 years, Occ: Housewife, r/o
D.No.18-7212/3, Talabkatta, Old City, Hyderabad.
Sogra Begum, W/o late Hadi Ali, aged about 64 years, Occ: Housewife, r/o D.No.
18-7- 214/a/A, Talabkatta, Old City, Hyderabad.
. Surya Begum, W/o Hassan Ali Meerza, aged about 60 years, Occ: Housewife,
rlo D.No.18-7-266, Rageli Khidki, Yakhutpura, Hyderabad.
5. Hassina Begum, W/o Sayed Riyaz Hyder Ali, aged about 60 years, Om
Housewife, r/o D.No. 18-7-356, Talabkatta, Old City, Hyderabad.
6. Muzahith Ali, S/o late Nassar Ali Khan, aged about 58 years, Occ: Business, r/o
D.No 29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
7. Zarina Begum, W/o Masud Ali, aged about 46 years, Occ: Housewife, r/o Gadeer
Nagar, Inagudurupet, Machlipatnam.
8. Sultana, W/o Haji Ali Jamshecri, aged about 45 years, Occ: Housewife, r/o
D.No.29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
are directed to show cause either appearing in person or through an Advocate, as to
why in the circumstances set out in the petition and the affidavit filed therewith (copy
enclosed) this WRIT PETITION should not be admitted, within four weeks,
The Court made the following:
ORDER:
"Notice to the respondents.
The learned counsel! for the appellants is permitted to take out personal
notice to all the respondent by Registered Post with acknowledgment due and file
proof of service in the Registry within a period of three (3) weeks.
' Post the matter after four (4) weeks.
Meanwhile, the other proceedings can go on before the trial Court except
passing of the final decree with respect to the suit schedule property, pending
further others".
A
Sd/-P.VenkataRamana.
DEPUTY REGISTRAR
IITRUE COPY// Pe tans
For SECTION OFFICER
To,
1. Ali Abbas, S/o late Nassar All Khan, aged about 59 years, Occ: Auto Driver. r/o
D.No.29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
2. Khatiza Begum, W/o Khazeen Ali, aged about 65 years, Occ: Housewife, r/o
D.No.18-7212/3, Talabkatta, Old City, Hyderabad.
3. Sogra Begum, W/o late Hadi Ali, aged about 64 years, Occ: Housewife, r/o D.No.
18-7- 214/a/A, Talabkatta, Old City, Hyderabad.
4. Surya Begum, W/o Hassan Ali Meerza, aged about 60 years, Occ: Housewife,
rio D.No.18-7-266, Rageli Khidki, Yakhutpura, Hyderabad.
5. Hassina Begum, W/o Sayed Riyaz Hyder Ali, aged about 60 years, Om
Housewife, r/o D.No. 18-7-356, Talabkatta, Old City, Hyderabad.
6. Muzahith Ali, S/o late Nassar Ali Khan, aged about 58 years, Occ: Business, r/o
D.No 29/241, Gadeer Nagar, Inagudurupet, Machlipatnam.
7. Zarina Begum, W/o Masud Ali, aged about 46 years, Occ: Housewife, r/o Gadeer
Nagar, Inagudurupet, Machlipatnam.
8. Sultana, W/o Haji Ali Jamshecri, aged about 45 years, Occ: Housewife, r/o
D.No.29/241, Gadeer Nagar, Inagudurupet, Machlipatnam. (Addresses 1 to 8 by
RPAD- along with a copy of petition and memorandum of grounds)
9. One CC to SRI MIR WAJID ALI KAMIL Advocate [OPUC]_
10.One spare copy
HIGH COURT
BKMJ
DATED:01/02/2021
POST AFTER FOUR WEEKS
NOTICE BEFORE ADMISSION
SA.No.337 of 2017
