Andhra Pradesh High Court - Amravati
Narasappa vs Talari Balappa on 25 February, 2021
Bench: M.Venkata Ramana
[ 3164 ]
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
THURSDAY, THE TWENTY FIFTH DAY OF FEBRUARY,
TWO THOUSAND AND TWENTY ONE
:PRESENT:
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA
IA No. 1 OF 2019
IN
AS NO: 393 OF 2019
Between:
1. Narasappa, S/o. Talari Gantappa,
2. Lakshmamma,, W/o. Chinnalappa, :
(Appellants in AS 393 OF 2019
on the file of High Court)
AND
1. Talari Balappa, S/o. Talari Narasimhappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
2. Talari Puttappa, S/o. Talari Narasimhappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
3. Talari Gangappa, S/o. Narasimhappa, R/o. Uchodanahaili, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
4. Talari Ganeshappa, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
5. Talari Maddiletappa, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
6. Talari Ramudu, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
7. Talari Vinayak, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
8. Flour Mil Anjinappa, S/o. Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
9. Y. Esak, S/o. Yacob, R/o. D.No.245, 5th Main, Ramachandrapuram, Bangalore-
21.
10.P. Kristappa, S/o. Anjinappa, R/o. G. Guddam Palli, H/o. Gollapuram, Hindupur
" Mandal, At present, Rukalapalli, Parigi Mandal, Ananthapuramu District.
11.Narasimha Murthy, S/o. Narayanappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
12.Narasimhappa, S/o. Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State. oe
13.A.V. Krupa Sankar Rao, S/o. A.N. Vittal Rao, R/o. 3-3-6, Mukkidipeta, Hindupur,
Ananthapuramu District.
...Respondents/Respondents
(Respondents in-do-)
Counsel for the Petitioners : Sri NASWARTHA NARAYANA
Counsel for the Respondent Nos 3 to 9: Sri M KARIBASAIAH
Petition under Order 39 Rule 1 & 2 R/w Section 151 CPC praying that in the
circumstances stated in the affidavit filed herein, the High Court may be pleased to
grant temporary injunction in favour of the Petitioner restraining the Respondents /
Defendants from creating nominal sale deeds by alienating the following suit schedule
property,
Schedule
Description of the property situate within the R.D. of Hindupuram and S.R.D. of
Hindupuram and within the limits of Gollapuram Revenue Village.
S. No. Extent Ac.Cents | Hectors | Market value Rs.
295 9-83 3.981 | 49,15,000-00
Pending disposal of AS No. 393 of 2019 presented to the High Court against the
Judgment and decree passed in O.S. No. 43 of 2014, datd 23-01-2019 on the file of the
Il Additional District Judge, Hindupur.
The court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case).
ORDER:
Heard Sri N.Ashwartha Narayana, learned counsel for the petitioners and
Sri M.Karibasaiah, learned counsel for respondents 3 to 9.
Since the matter is open for consideration in this regular appeal filed
under Section 96 CPC, any alienation made or encumbrance created on the
plaint schedule property shall be subject to result in this appeal.
With this direction, this I.A. is disposed of.
List the appeal after eight weeks in usual course under the caption "final
hearing".
oo ae _
Sd/-E.KameswaraRao
| ASSISTAN EGISFRAR
ITTRUE COPYI/
F SECTION OFFICER
ro ae
1. The II Additional District Judge, Hindupur, Anantapur District
2. Talari Balappa, S/o. Talari Narasimhappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
3. Talari Puttappa, S/o. Talari Narasimhappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
4. Talari Gangappa, S/o. Narasimhappa, R/o. Uchodanahailli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
5. Talari Ganeshappa, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State.
6. Talari Maddiletappa, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur
Taluk, Chikkaballapur District, Karnataka State. .
7. Talari Ramudu, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
8. Talari Vinayak, S/o. Talari Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
9. Flour Mil Anjinappa, S/o. Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
10.Y. Esak, S/o. Yacob, R/o. D.No.245, 5th Main, Ramachandrapuram, Bangalore-
21.
11.P. Kristappa, S/o. Anjinappa, R/o. G. Guddam Palli, H/o. Gollapuram, Hindupur
Mandal, At present, Rukalapalli, Parigi Mandal, Ananthapuramu District.
12.Narasimha Murthy, S/o. Narayanappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
13.Narasimhappa, S/o. Gangappa, R/o. Uchodanahalli, Gowribidanur Taluk,
Chikkaballapur District, Karnataka State.
14.A.V. Krupa Sankar Rao, S/o. A.N. Vittal Rao, R/o. 3-3-6, Mukkidipeta, Hindupur,
Ananthapuramu District. (Addressee Nos 2 to 14 by RPAD)
15.One CC to SRI. NASWARTHA NARAYANA Advocate [OPUC]
16.One CC to SRI. M KARIBASAIAH Advocate [OPUC]
17.One spare copy
Skm
HIGH COURT
MVR,J
DATED:25/02/2021
ORDER
IA. No. 1 of 2019
IN
AS.No.393 of 2019
With this direction, this I.A. is disposed of.
