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Bekkem Ravindra Reddy vs Bekkem Shankar Reddy,
2021 Latest Caselaw 1130 AP

Citation : 2021 Latest Caselaw 1130 AP
Judgement Date : 24 February, 2021

Andhra Pradesh High Court - Amravati
Bekkem Ravindra Reddy vs Bekkem Shankar Reddy, on 24 February, 2021
Bench: B Krishna Mohan
\

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY, THE TWENTY FOURTH DAY OF FEBRUARY,
TWO THOUSAND AND TWENTY ONE
: PRESENT:

THE HONOURABLE SR! JUSTICE B KRISHNA MOHAN
SECOND APPEAL NO: 301 OF 2020

 

Between: |
1. Bekkem Ravindra Reddy, S/o. Bekkem Pulla Reddy, aged 26 years,

---Appellants/Respondents/Plaintiffs
(Appellants herein became Majors)
AND

Bekkem Shankar Reddy, S/o.Pedda Venkata Reddy @ Thota Pedda Venkata Reddy,
aged 58 years, Occ: Agriculture, R/o. H.No.3-4, Yallur Village, Gospadu Mandal,
Kurnoo! District.

---Respondent/Appellant/Defendant

Second Appeal under Section 100 CPC, setting aside the Judgment & Decree
dated 09-11-2020, made in A.S.No.76 of 2018, on the file of the V Additional District
Judge, Allagadda, Kurnool District and cinform the Judgment and Decree dated 09-08-

IA NO: 1 OF 2020

Petition under Section 154 CPC praying that in the circumstances stated in the
affidavit filed in Support of the petition, the High Court may be pleased to grant interim
Suspension of the judgment & decree dated.09-11-2020 made in A.S.No.76 of 2018 on
the file of the V Additional District Judge, Allagadda, pending disposal of SA No. 301 of
2020, on the file of the High Court.

made herein and upon hearing the arguments of Sri Challa Sivasankar, Advocate for
the Petitioner, and Sri P. Nagendra Reddy, Advocate for Respondent, the Court made
the following:

ORDER:

The interim order granted by this Court earlier is extended by another two (2) weeks, -

Post on 03-03-2021. Sd/- T.Madh ASSISTANT REGISTRAR ITTRUE COPY// Yb, For ASSISTANT REGISTRAR To, The V Additional District Judge, Allagadda, Kurnool District The Junior Civil Judge, at Allagadda, Kurnool District One CC to Sri Challa Sivasankar, Advocate [OPUC] One CC to Sri P. Nagendra Reddy, Advocate [OPUC] One spare copy

OB wh a

Skm

HIGH COURT

BKM,J

DATED: 24-02-2021

NOTE: POST ON 03-03-2021

ORDER

SA.No.301 of 2020

EXTENSION OF INTERIM ORDER

OO ANDHASSS a VSS C\AL Se > AD ; i> oe &¢ "ms Xs fe = 5 DMR OM Ye =) ie a

 
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