Andhra Pradesh High Court - Amravati
Sri Seetharama Alayam Committee, vs Lingam Venkatarao Dorababu, on 24 February, 2021
Bench: M.Venkata Ramana
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI ~~
WEDNESDAY, THE TWENTY FOURTH DAY OF FEBRUARY, TWO THOUSAND AND TWENTY.ON
: PRESENT: Oe
THE HONOURABLE SRI JUSTICE M. VENKATA RAMANA 2/345
IA. No. 2 of 2021.--
IN
A. S. No. 58 of 2021-
Between:- :
Sri Seetharama Alayam Committee, Samkshema Sangam, Panasapadu, ~*
Samalkot Mandal, East Godavari District, rep. by its Authorized Person, ~
Sri Padala Ammiraju, S/o. Suraiah, Occ : Cultivation and Ex-President
ofthe Temple, es Petitioner
(Appellant in A.S. No. 58 of 2021,
on the file of the High Court)
AND
1.Lingam Venkatarao @ Dorababu, S/o. Suryanarayana, 'Occ : Cultivation,
R/o. Panasapadu, Samalkot Mandal, East Godavari District.
2.Lingam Tirupathi Rao, $/o. Suryanarayana, Occ : Cultivation,
R/o. Pallapu Veedhi, Panasapadu, Samalkot Mandal, East Godavari District,
Rep. the Villagers of Panasapadu Village and the Devotees of Sri Seetharama
Swamy Vari Devasthanam, Panasapadu.
3.G. Veerabhadrarao (died)
~ 4.Lions Club, Kakinada Town, Charitable Trust, Kakinada, Rep. by its
Trustee, Ravula Venkataramanarao, S/o. Satyanarayana, Occ : Doctor,
R/o Abala Santhibhavan, Ramaraopeta, Kakinada, East Godavari District.
5.G. Sathibabu, S/o. Veerabadrarao, Occ : Cultivation, R/o. Gokavram
Village and Mandal, East Godavari District.
6.G. Siva, S/o. Veerabadrarao, Occ : Cultivation, R/o. Gokavaram Village
and Mandal, East Godavari District.
7.G. Venkateswararao, S/o. Veerabadrarao, Occ : Cultivation,
R/o. Gokavaram Village and Mandal, East Godavari District.
.8.G. Apparao, S/o. Veerabadrarao, Occ : Cultivation,
R/o. Gokavaram Village and Mandal, East Godavari District.
... Respondents o
(Respondents in -do-)
COUNSEL FOR THE PETITIONER. : Sri Kesana Ramakoteswara Rao ~~
COUNSEL FOR THE RESPONDENTS
Petition under Section 151 of C.P.C., praying that in the circumstances ,,,
stated in the affidavit filed herein, the High Court may be pleased to stay of oll.
the proceedings in the Judgment and Decree passed in 9.5.No. 45 of 2009
dated 17.12.2019 on the file of the Court of the VI Additional District Judge,
Kakinada, East Godavari District, pending disposal of A.S. No. 58 of 2021 on the
file of High Court.
The Court, while directing issue of notice to the Respondents herein to
show cause as t6 why this application should not be complied with, made the
following order.(The receipt of this order will be deemed to be the receipt of
notice in the case).
ORDER:-
"Heard Sri K. Rama Koteswara Rao, learned counsel for the
appellant/petitioner.
In the circumstances, there shall be interim stay of all further
proceedings including execution of the Decree in 0.S.No.45 of 2009, dated
17.12.2019 on the file of the Court of the learned VI Additional District
Judge, Kakinada until further orders." -~
_ ro
Sd/-M.RameshBab
ecic YT ORE ,
1) TRUE COPY // ASSISTANT REGKTRAR
SECTION OFFICER
or
Contd..2...
To
1.The VI Additional District Judge, Kakinada, East Godavari District.
2.Lingam Venkatarao @ Dorababu, S/o. Suryanarayana, Occ : Cultivation,
R/o. Panasapadu, Samalkot Mandal, East Godavari District.
3.Lingam Tirupathi Rao, S/o. Suryanarayana, Occ : Cultivation,
R/o. Pallapu Veedhi, Panasapadu, Samalkot Mandal, East Godavari District,
Rep. the Villagers of Panasapadu Village and the Devotees of Sri Seetharama
Swamy Vari Devasthanam, Panasapadu, East Godavari District.
4, Ravula Venkataramanarao, S/o. Satyanarayana, Trustee, Occ : Doctor,
Lions Club, Kakinada Town, Charitable Trust, Kakinada,
R/o. Abala Santhibhavan, Ramaraopeta, Kakinada, East Godavari District.
5.G. Sathibabu, S/o. Veerabadrarao, Occ : Cultivation, R/o. Gokavram
Village and Mandal, East Godavari District.
6.G. Siva, S/o. Veerabadrarao, Occ : Cultivation, R/o. Gokavaram Village
and Mandal, East Godavari District.
7.G. Venkateswararao, S/o. Veerabadrarao, Occ : Cultivation,
R/o. Gokavaram Village and Mandal, East Godavari District. ~~
8.G. Apparao, S/o. Veerabadrarao, Occ : Cultivation,
R/o. Gokavaram Village and Mandal, East Godavari District. ,
(Addressee Nos. 2 to 8 by RPAD)
9.One CC to Sri Kesana Ramakoteswara Rao, Advocate (OPUC)~
10.One spare copy.
TKK
HIGH COURT
MVR.J
DT.24-02-2021.
ORDER
LA.No. 2 of 2021
IN
A.S.No. 58 of 2021.
INTERIM STAY
