Citation : 2021 Latest Caselaw 1118 AP
Judgement Date : 24 February, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI | : WEDNESDAY, THE TWENTY FOURTH DAY OF FEBRUARY, TWO THOUSAND AND TWENTY ONE :PRESENT: § THE HONOURABLE SRI JUSTICE JOYMALYA BAGCHI - NS , AND aa THE HONOURABLE SRI JUSTICE A V SESHA SAI _- "Tee! FIRST APPEAL NO: 54 OF 2021 _ Between: 1. K.Chandrasekhar Naidu, S/o K.Bhaskar Naidu, Hindu Aged about 50 years, _ Bairagipattada, Tirupathi Town Chittoor District. 2. K.Bhaskar Naidu, S/o K.Muni Krishnama Naidu, Hindu Aged about 57 years, Kandulavaripalli Village, Kannikapuram post, R.C.Puram Mandal, Chittoor - District. 3. A.Devanandam, S/o A.Narrappa Naidu, Hindu, Aged about 55 years, D.No.19-8- 50, Hatiramji colony, Tirupathi, Chittoor District. . ...Appellants/Defendants 14, 15 & 16 AND 1. K.Kuppaiah, S/o K.Ankaiah, Hindu, Aged about 61 Years, R/o Door No. 77, Gandhi Road, Tirupati, Chittoor District. ...Respondent/Plaintiff K.Ankaiah (Died) K.Eswaramma, W/o K.Ankaiah, Hindu, Aged About 67 Years, House wife, D.No 10-7-314, Nadha Muni Street, Tirupathi. 4. K.Padmanabham, S/o Srinivasulu Naidu, Hindu, Aged About 58 years, Business, Shop No. 35, Mini Shopping complex (R.B.G.H.Area), Tirumala. 5. K.Ramachandra, S/o K.Ankaiah, Hindu, Aged about 54 Years, Business, shop. 322, Main Shopping Complex, Tirumala. 6. K.Pandurangaiah, S/o K.Ankaiah, Aged About 52 Years, Shop No.333, Main shopping Complex, Tirumala. 7. A.K.Gajalakhsmi, W/o A.S.Kuppaswamy, Aged About 57 Years, House wife, R/o - H.No.404, Queens Park Apartments, R.S.Gardens, Tirupathi. 8. P.Revathi, W/o P M Chandra Sekhar, Aged About 47 Years, House wife R/o H.No.10-3-206/8, K.K.Layout, Tirupathi. 9. Y.Maheswari, W/o Y.V.Ram Manohar, Aged 44 Years, House wife, R/o D.No.6- 7-602, Sripuram Colony, Tirupathi. 10. Tatireddy Somasekhar Reddy, S/o T.Doraswamy Reddy, Hindu, Aged About 52 Years, R/o D.No.8/85, N.T.R,Colonty, Tirupathi. 11.N.Bhanu Kiran, S/o N.Nagabhushnam Reddy, Hindu, Aged About 38 Years, Plot No.502, Sesha Sai Apratments, Air by pass Road, Tirupathi. 12. Mittapalli Subramanyam Reddy, S/o Varadarajulu Reddy, Hindu, Aged About 53 Years, R/o D.No.412, Bairagipatteda, Tirupathi. 13.B.Muniraamaih, S/o B.Minurathnam, Hindu, Aged About 51 years, R/o D.No.4- 64/3, Padmavathipuram, Tiruchanoor road, Tirupathi. 14, Ravilla Chandra Sekhar, S/o Narayanaswamy Naidu, Hindu, Aged About 47 years R/o G.K.N.kandriga, kampalli post, R.C.Puram Mandal, Chittoor District. ...Respondents/Defendants 1 to 13 wn Appeal Under Section 96 of CPC against pleased to set aside the Judgment and Decree dated 25-11-2020 passed in O.S.No.113 of 2007 on the file of III Additional District Judge, Tirupati, Chittoor in the interest of justice. IA NO: 1 OF 2021 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to stay all further proceedings in judgment and decree dated 25/11/2020 in O.S.No.113/2007 on the file of Ill Additional District Judge, Tirupati, pending disposal of AS No.54 of 2021, on the file of the High Court. r The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and upon hearing the arguments of P Jagadish Chandra Prasad, Advocate for the Petitioners, the Court made the following. ORDER:
"Issue notice to the respondents.
Learned counsel for the appellants is permitted to take out personal notice
to the respondents by registered post with ack.due and file proof of service into Registry.
To,
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Post on 24.03.2021.
Till then, proceedings may continue but no final decree shall be passed."
/ /
Sd/-Ch.V.Subram n é ya Sarma _ ASSISTANT RE ASTRAR
IITRUE COPY!// SECTION OFFICER
. The HI Additional District Judge, Tirupati, Chittoor
K.Kuppaiah, S/o K.Ankaiah, R/o Door No. 77, Gandhi Road, Tirupati, Chittoor District.
K.Eswaramma, W/o K.Ankaiah, D.No 10-7-314, Nadha Muni Street, Tirupathi. K.Padmanabham, S/o Srinivasulu Naidu, Shop No. 35, Mini Shopping complex (R.B.G.H.Area), Tirumala.
K.Ramachandra, S/o K.Ankaiah, shop. 322, Main Shopping Complex, Tirumala. K.Pandurangaiah, S/o K.Ankaiah, Shop No.333, Main shopping Complex, Tirumala.
A.K.Gajalakhsmi, W/o A.S.Kuppaswamy, R/o H.No.404, Queens Park Apartments, R.S.Gardens, Tirupathi.
P.Revathi, W/o P M Chandra Sekhar, R/o H.No.10-3-206/8, K.K.Layout, Tirupathi.
Y.Maheswari, W/o Y.V.Ram Manohar, R/o D.No.6-7-602, Sripuram Colony, Tirupathi.
10. Tatireddy Somasekhar Reddy, S/o T.Doraswamy Reddy, R/o D.No.8/85,
N.T.R,Colonty, Tirupathi.
11.N.Bhanu Kiran, S/o N.Nagabhushnam Reddy, Plot No.502, Sesha Sai
Apratments, Air by pass Road, Tirupathi.
12. Mittapalli Subramanyam Reddy, S/o Varadarajulu Reddy, R/o D.No.412,
Bairagipatteda, Tirupathi.
13.B.Muniraamaih, S/o B.Minurathnam, R/o D.No.4-64/3, Padmavathipuram,
Tiruchanoor road, Tirupathi.
14. Ravilla Chandra Sekhar, S/o Narayanaswamy Naidu, R/o G.K.N.kandriga,
kampalli post, R.C.Puram Mandal, Chittoor District. (Addresses 2 to 14 by RPAD- along with a copy of petition and memorandum of grounds)
15.One CC to Sri. P. Jagadish Chandra Prasad, Advocate [OPUC]
16. Two spare copies
MSB
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HIGH COURT
JB,J & AVSS,J
DATED:24/02/2021
ORDER
NOTE: POST ON 24-03-2021
AS.No.54 of 2021
INTERIM DIRECTION
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