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M.Sivagami vs P. Naresh
2021 Latest Caselaw 1099 AP

Citation : 2021 Latest Caselaw 1099 AP
Judgement Date : 23 February, 2021

Andhra Pradesh High Court - Amravati
M.Sivagami vs P. Naresh on 23 February, 2021
Bench: U.Durga Prasad Rao, J. Uma Devi
       HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
                         AND
           HON'BLE MS. JUSTICE J. UMA DEVI

             Civil Miscellaneous Appeal No.557 of 2018

JUDGMENT: (per UDPR,J)

      In view of the memo dated 18.02.2021 filed by the learned

counsel for appellant, Sri G. Vijaya Kumar, before the Registry

seeking permission for withdrawal of the Civil Miscellaneous Appeal,

permission for withdrawal is accorded.

      Accordingly, this Civil Miscellaneous Appeal is dismissed as

withdrawn.    As a sequel, miscellaneous applications pending for

consideration, if any, shall stand closed. No costs.

                                         _________________________
                                         U.DURGA PRASAD RAO, J

                                              _______________
                                               J.UMA DEVI, J

23.02.2021

SS

 
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