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D.Chitti Babu, Died Per Lr, Anr vs D.Rajeswara ...
2021 Latest Caselaw 1025 AP

Citation : 2021 Latest Caselaw 1025 AP
Judgement Date : 19 February, 2021

Andhra Pradesh High Court - Amravati
D.Chitti Babu, Died Per Lr, Anr vs D.Rajeswara ... on 19 February, 2021
Bench: M.Satyanarayana Murthy
    THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

APPEAL SUIT No.34 of 1997

JUDGMENT:-

None appeared for the appellants. However, as seen from

the record, a letter was addressed on 25.06.2018 to the Registrar

Judicial, the then High Court of Andhra Pradesh at Hyderabad

stating that the learned counsel for the appellants was instructed

by the appellants to withdraw this appeal.

In view of the above letter and finding that there is no

representation this day, this appeal is dismissed for non

prosecution. No costs. All pending petitions including those filed

to bring L.Rs on record and interim orders, if any, shall stand

closed

_________________________________ JUSTICE M.VENKATA RAMANA

Date : 19.02.2021 sj

THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

APPEAL SUIT No.34 of 1997

Date : 19.02.2021

Sj

 
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