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Burugupalli Krishna Rao, W.G. ... vs Bitra Hari Sriram Kumar 2 Others
2021 Latest Caselaw 5524 AP

Citation : 2021 Latest Caselaw 5524 AP
Judgement Date : 27 December, 2021

Andhra Pradesh High Court - Amravati
Burugupalli Krishna Rao, W.G. ... vs Bitra Hari Sriram Kumar 2 Others on 27 December, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO: M.AC.M.A.Nos. 1070 of 2011 and 164 of 2012

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

3 27.12.2021 Dr. KMR, J

Heard both sides.

Reserved for judgment.

___________ Dr. KMR,J Gvl

 
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