Galla Radhakrishna, B.A.,B.Ed., vs The Mandal Educational Officer,
2021 Latest Caselaw 5388 AP

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                               W.P.No. 8892 OF 2004
                               PROCEEDING SHEET
S.No    DATE                           ORDER                                     OFFICE
                                                                                  NOTE
16.    20.12.21 KSR, J.

Party-in-person is present.

Learned Government Pleader for Education is also present along with original records.

Perused the original records.

The judgment passed in C.C.No. 275 of 2004 on the file of the Court of Judicial Magistrate of I Class, Special Mobile Court, Guntur, is not found place along with the review petition.

The party-in-person is therefore directed to produce the said judgment by the next date of hearing.

Post the matter after Sankranthi Vacation, 2022.

________________ K.SURESH REDDY, J.

                JSK





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