Citation : 2021 Latest Caselaw 5260 AP
Judgement Date : 15 December, 2021
THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI
M.A.C.M.A No.478 of 2006
(Through physical mode)
JUDGMENT:
No representation for the appellant.
On 06.04.2021, as there was no representation for the appellant, the
appeal was directed to be listed under the caption 'For Dismissal'.
Thereafter and even today, there is no representation on behalf of the
appellant.
Accordingly, the appeal is dismissed for non-prosecution. No costs.
Pending miscellaneous petitions, if any, shall stand closed.
_________________ B.S.BHANUMATHI, J
15th December, 2021 RAR
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