Yatra Krishna Reddy, vs State Of A.P., Rep By Pp.,
2021 Latest Caselaw 5164 AP

Citation : 2021 Latest Caselaw 5164 AP
Judgement Date : 10 December, 2021

Andhra Pradesh High Court - Amravati

Yatra Krishna Reddy, vs State Of A.P., Rep By Pp., on 10 December, 2021

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.R.C.No.236 of 2007

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

08. 10.12.2021 RNT,J

On a request made by Sri U.Mani Varun, learned counsel, representing Sri Nimmagadda Satyanarayana, learned counsel for the petitioner, list on 04.01.2022 along with Crl.RC.No.2043 of 2006, as he submits that the present revision arises out of same judgment.

_________ RNT, J Dsr

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