Mr.Gandhivaram Cheerala Redd vs The Deputy Commissioner,
2021 Latest Caselaw 4996 AP

Citation : 2021 Latest Caselaw 4996 AP
Judgement Date : 6 December, 2021

Andhra Pradesh High Court - Amravati

Mr.Gandhivaram Cheerala Redd vs The Deputy Commissioner, on 6 December, 2021

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                       MAIN CASE No.W.P.No.13987 of 2008


                                   PROCEEDING SHEET

Sl.No     DATE                                                                Office
                                            ORDER

Note 06.12.2021 RRR, J

Learned counsel for the petitioner seeks further time to produce the list of judgments, he wishes to rely upon. Post on 14.12.2021.

_________ RRR, J Js.

Download the LatestLaws.com Mobile App