Andhra Pradesh High Court - Amravati
Gudise Gangadhara Rao, vs The State Of Andhra Pradesh, on 3 December, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Crl.R.C.No.792 of 2021
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
1. 03.12.2021 DR,J
I.A.No.1 of 2021
Dispensed with for the present.
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DR, J
Crl.R.C.No.792 of 2021
Admit.
Learned Assistant Public Prosecutor takes
notice on behalf of respondent No.1-State.
Learned counsel for the petitioner is permitted
to take out personal notice on respondent No.2
through registered post with acknowledgement due
and file proof of service.
Post after two weeks.
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DR, J
I.A.No.2 of 2021
Heard.
The sentence of imprisonment against the
petitioner/accused in judgment dated 15.11.2021
passed in Criminal Appeal No.35 of 2019 on the file of
learned V Additional Metropolitan Sessions Judge,
Vijaywada, which was imposed in judgment dated
25.01.2019 in C.C.No.324 of 2016 on the file of
learned V Additional Chief Metropolitan Magistrate,
Vijayawada, alone is suspended pending the criminal
revision case on condition of petitioner surrenderring
before learned V Additional Chief Metropolitan
Magistrate, Vijayawada and on such surrender,
petitioner shall be released on bail on the same day on
his executing a bond for a sum of Rs.20,000/-
(Rupees twenty thousand only) with two sureties each
for a likesum to the satisfaction of the learned V
Additional Chief Metropolitan Magistrate, Vijayawada.
Petitioner shall deposit 20% of the
compensation amount before the trial Court within
two weeks from today.
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DR, J
ikn
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.:Crl.P.No.4271 of 2020
PROCEEDING SHEET
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NOTE
1. 05.10.2020 LK,J
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LK, J
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LK, J
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HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Crl.P.No. of 2020
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
17.08.2020 LK,J
At request of learned Additional Public
Prosecutor, post after one week for obtaining
instructions.
Print the name of Sri Suresh Kumar
Routhu, learned Special Public Prosecutor for NCB.
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LK, J
IKN/KA
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Crl.P.No. 2253 + 2273 of 2020
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
17.08.2020 LK,J
Learned counsel for the petitioners submits
that he has filed some material papers vide
S.R.No.25179 of 2020.
List the matter on 20.08.2020.
Registry is directed to place all the papers
filed by the learned counsel on record.
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LK, J
IKN/KA
