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Cheerala Rama Rao vs Polimetla Ravindranath Tagore
2021 Latest Caselaw 4950 AP

Citation : 2021 Latest Caselaw 4950 AP
Judgement Date : 2 December, 2021

Andhra Pradesh High Court - Amravati
Cheerala Rama Rao vs Polimetla Ravindranath Tagore on 2 December, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: S.A.No.564 of 2021

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

2. 02.12.2021 MVR, J Transferred to I/O The Second Appeal is dismissed. (vide separate folder before judgment). correction

________ MVR, J EPS

 
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