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M.Devanna vs The State Of Andhra Pradesh,
2021 Latest Caselaw 4947 AP

Citation : 2021 Latest Caselaw 4947 AP
Judgement Date : 2 December, 2021

Andhra Pradesh High Court - Amravati
M.Devanna vs The State Of Andhra Pradesh, on 2 December, 2021
            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE No: W.P.No.26626 of 2021

                               PROCEEDING SHEET
Sl.                                                                        OFFICE
        DATE                              ORDER
No                                                                    NOTE.
                                                                     Transfe
2     02.12.2021
 NJS, J                                              rred to
                                                                     io

At the request of learned Assistant folder before Government Pleader for Services-IV, further time is correcti granted to enable him to ascertain as to whether ons.

B/o.

the matter is covered by the judgment of the Division Bench.

List this matter after 10 days in the 'Motion List'.

______ NJS, J BLV

 
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