Kakarla Madhavi, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 4931 AP

Citation : 2021 Latest Caselaw 4931 AP
Judgement Date : 1 December, 2021

Andhra Pradesh High Court - Amravati

Kakarla Madhavi, vs The State Of Andhra Pradesh, on 1 December, 2021

Bench: D.V.S.S.Somayajulu

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.27493 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

DVSS,J 2 01.12.2021 Heard the learned counsel for the petitioners on the question of maintainability of the writ petition. He relied upon the judgment reported in 2020 (3) ALD 179 (AP) (Captain Paida Janardhana Reddy (died) per Lrs and another Vs. State of Andhra Pradesh.

Orders reserved.

________ DVSS,J GR/PGT

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