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Gurujala Hanumantha Reddy vs Kadavatina Venkateswarlu
2021 Latest Caselaw 4930 AP

Citation : 2021 Latest Caselaw 4930 AP
Judgement Date : 1 December, 2021

Andhra Pradesh High Court - Amravati
Gurujala Hanumantha Reddy vs Kadavatina Venkateswarlu on 1 December, 2021
Bench: R Raghunandan Rao

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: C.R.P.Nos.5889 of 2017 and 483 of 2019 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

. 01.12.2021 RRR, J

Heard both sides.

Sri Sasidhar Reddy, learned counsel representing Sri V.R.Reddy Kovvuri, seeks further time to place judgments before this Court.

Post on 08.12.2021.

________ RRR, J SPP

 
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