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Smt. K.Lashmidevamma Lakshmi ... vs M.Devamundra
2021 Latest Caselaw 3278 AP

Citation : 2021 Latest Caselaw 3278 AP
Judgement Date : 31 August, 2021

Andhra Pradesh High Court - Amravati

Smt. K.Lashmidevamma Lakshmi ... vs M.Devamundra on 31 August, 2021

         THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                    SECOND APPEAL No.46 of 2014

JUDGMENT:

Since none represented the appellant, in spite of listing

the matter under the caption 'for dismissal, this second appeal is

dismissed for non-prosecution. Sri J.R.Sudhakar, learned

Standing Counsel for the 3rd respondent appeared online. No

costs.

2. Consequently, miscellaneous petitions pending if any, shall

stand closed.

3. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 31.08.2021 Pab

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