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Gouda Venkata Subbaiah vs District Collector
2021 Latest Caselaw 3275 AP

Citation : 2021 Latest Caselaw 3275 AP
Judgement Date : 31 August, 2021

Andhra Pradesh High Court - Amravati
Gouda Venkata Subbaiah vs District Collector on 31 August, 2021
      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.843 of 2013

JUDGMENT:

Since none appeared for the appellants, in spite of listing

the matter under the caption 'for dismissal, which learned

Government Pleader for Appeals represented, this second appeal

is dismissed for non-prosecution. No costs.

2. Consequently, miscellaneous petitions pending if any, shall

stand closed.

3. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 31.08.2021 Pab

 
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