L.Nageswara Rao vs A.Srinivasa Rao
2021 Latest Caselaw 3163 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.416 of 2014 and S.A.No.453 of 2014


                                   PROCEEDING SHEET
Sl.      Date                                ORDER                                 OFFICE
No.                                                                                 NOTE
20    24.08.2021   MVR,J                                                           Tr. to I-O
                                                                                     folder
                                                                                    before
                         Heard Sri S.Sreerama Chandra Murthy, learned counsel     corrections
                                                                                    if any.
                                                                                   Pl.verify.
                   for the appellant and Sri Challa Ajay Kumar, learned counsel

                   for the respondent.

Reserved for judgment.

________ MVR,J

Pab