Dondapati Padmavathi vs Ponnada Jagadeeswari
2021 Latest Caselaw 3141 AP

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: A.S.No.280 of 2021 PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

01. 23.08.2021 AVSS, J & DR,J I.A.No.01 of 2021 There shall be stay of passing final decree only, pursuant to the preliminary decree and judgment, dated 10.12.2019, passed in O.S.No.22 of 2014 on the file of the I Additional District Judge, Srikakulam. It is made clear that the other proceedings may go on.

_________ AVSS, J

_________ DR,J Tsy