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Nallapati Raja Jaya Lakshmi vs Malempatiu Sita Lakshmi
2021 Latest Caselaw 3138 AP

Citation : 2021 Latest Caselaw 3138 AP
Judgement Date : 23 August, 2021

Andhra Pradesh High Court - Amravati
Nallapati Raja Jaya Lakshmi vs Malempatiu Sita Lakshmi on 23 August, 2021
        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.385 of 2012

JUDGMENT:

Learned counsel for the appellants represents that this

matter has become infructuous.

2. Therefore, this Second Appeal is dismissed as infructuous.

No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous petitions pending if any, stand closed.

_____________________ M.VENKATA RAMANA, J Date: 23.08.2021 Pab

 
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