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Delta Global Private Limited, vs Mv Fatema Jahan Ii,
2021 Latest Caselaw 3117 AP

Citation : 2021 Latest Caselaw 3117 AP
Judgement Date : 19 August, 2021

Andhra Pradesh High Court - Amravati
Delta Global Private Limited, vs Mv Fatema Jahan Ii, on 19 August, 2021
             HON'BLE SRI JUSTICE M.VENKATA RAMANA

                           COMS.No.3 of 2021

JUDGMENT:

This matter is received on account of the representation of the

learned counsel for the petitioners to the effect that this matter is settled

between the parties outside the Court.

2. In view of this representation, this suit is dismissed as

withdrawn. No costs.

As a sequel, all pending miscellaneous petitions stand closed.

Interim Order granted earlier, stands vacated.

________________________ JUSTICE M.VENKATA RAMANA Dt:19.08.2021 RR HON'BLE SRI JUSTICE M.VENKATA RAMANA

COMS No.3 of 2021

Dt:19.08.2021

RR

 
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