Kuchi Ramakrishna Rao vs C.Peda Bhadraiah Others
2021 Latest Caselaw 3098 AP

Citation : 2021 Latest Caselaw 3098 AP
Judgement Date : 18 August, 2021

Andhra Pradesh High Court - Amravati

Kuchi Ramakrishna Rao vs C.Peda Bhadraiah Others on 18 August, 2021

                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.657 of 2000
                                 PROCEEDING SHEET
Sl.      Date                              ORDER                             OFFICE
No.                                                                           NOTE
      18.08.2021   MVR,J

                           Heard Sri V.S.Prasad, learned counsel for the
                   appellant and Sri P.Prabhakara Rao, learned counsel for
                   the respondents.

Judgment reserved.

_____ MVR,J RR

Download the LatestLaws.com Mobile App