Citation : 2021 Latest Caselaw 3018 AP
Judgement Date : 12 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
INCOME TAX TRIBUNAL APPEAL No.4 OF 2021
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
04. 12.08.2021 JB,J & KSR,J:
(Proceedings taken up through video conferencing)
Adjourned.
List on 02.09.2021. Copies of judgments be placed on record by then.
______________________ JOYMALYA BAGCHI, J
______________________ K.SURESH REDDY, J Dsh
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