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M/S Primor Private Ltd., vs M/.S Andhra Pradesh Medtech Zone
2021 Latest Caselaw 2951 AP

Citation : 2021 Latest Caselaw 2951 AP
Judgement Date : 9 August, 2021

Andhra Pradesh High Court - Amravati
M/S Primor Private Ltd., vs M/.S Andhra Pradesh Medtech Zone on 9 August, 2021
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: COMCA.Nos.15 & 16 of 2021

                         PROCEEDING SHEET

Sl.
                                    ORDER

No DATE Transferr

7. 9.8.2021 CPK, J & BKM, J -ed to I/O folder before Judgment reserved. correction

AMD ___________ CPK, J

___________ BKM, J AMD

 
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