Heard Mr. V.V. Satish vs Also Heard Mr. V. Ashok Ram
2021 Latest Caselaw 2827 AP

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           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                      MAIN CASE: W.A.No.92 of 2021

                              PROCEEDINGS SHEET

Sl.     DATE                                ORDER                               OFFICE
No.                                                                              NOTE


 6    03.08.2021                  (Through Video-Conferencing)


                            Heard Mr. V.V. Satish, learned counsel for the
                   appellant.
                            Also heard Mr. V. Ashok Ram, learned counsel
                   appearing for respondent Nos.2 and 3, and Ms. Kalla

Tulasi Durgamba, learned counsel appearing for respondent No.4.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J cbs/blv Sl. DATE ORDER OFFICE No. NOTE Sl. DATE ORDER OFFICE No. NOTE