Heard Mr. Y. Nagi Reddy vs Also Heard Mr. M. Pitchaiah
2021 Latest Caselaw 2826 AP

Citation : 2021 Latest Caselaw 2826 AP
Judgement Date : 3 August, 2021

Andhra Pradesh High Court - Amravati

Heard Mr. Y. Nagi Reddy vs Also Heard Mr. M. Pitchaiah on 3 August, 2021

                                                                                  39
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.273 of 2021

                            PROCEEDINGS SHEET

Sl.     DATE                               ORDER                              OFFICE
No.                                                                            NOTE


 5    03.08.2021                (Through Video-Conferencing)


                         Heard Mr. Y. Nagi Reddy, learned standing
                   counsel for the appellants.
                          Also heard Mr. M. Pitchaiah, learned counsel for
                   the respondent/writ petitioner.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J cbs/blv Sl. DATE ORDER OFFICE No. NOTE

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