Citation : 2021 Latest Caselaw 2825 AP
Judgement Date : 3 August, 2021
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A.No.322 of 2021
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE NOTE No.
4. 03.08.2021 (Taken up through video conferencing)
I.A.No.1 of 2021
This application for condonation of the delay of 46 days in filing the connected writ appeal being not opposed, is allowed and the delay is condoned.
W.A.No.322 of 2021
Writ Appeal is dismissed, vide separate judgment.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL
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